REGENT COMPUTRONICS PVT. LTD.

Sarojini Engineering Works Appellant

V/S

STATE OF ANDHRA PRADESH Respondents

Referred Judgements :-

UNION OF INDIA VS. G M KOKIL [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
RAMESH MEHTA VS. SANWAL CHAND SINGHVI [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. JABBAR [REFERRED TO]

JUDGEMENT

(1.) THIS is an appeal filed against the Advance Ruling Orders of the Advance Ruling Authority issued vide A.R. Com/2/2010 dated 16.03.2011 on the clarification sought by M/s. Sarojini Engineering Works under Section -67 of the APVAT Act, 2005

(2.) CONTENTIONS : -

(3.) POINTS : -

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SAROJINI ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

JUDGEMENT

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