KHALID BUTT Vs. COMMERCIAL TAX OFFICER AND ORS.

Referred Judgements :-

ROAD TRANSPORT ASSOCIATION V. INSPECTOR OF COMMERCIAL TAXES [REFERRED TO]
ROAD TRANSPORT ASSOCIATION V. INSPECTOR OF COMMERCIAL TAXES,DALKHOLA CHECK POST [REFERRED TO]
SALES TAX OFFICER PILIBHIT VS. BUDH PRAKASH JAL PRAKASH [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. AURIAYA CHAMBER OF COMMERCE ALT AHABAD [REFERRED TO]
MAHABIR KISHORE VS. STATE OF MADHYA PRADESH [REFERRED TO]