(1.) XXXXX.
(2.) BRIEF facts of the applicant's case are as follows:
(3.) IN compliance with the Tribunal's order dated 24.1.2014 ibid, the applicant was provisionally interviewed on 29.1.2014.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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