REGENT COMPUTRONICS PVT. LTD.

Pronabendra Chakraborty Appellant

V/S

Secretary (R) Cabinet Sectt. Respondents

Referred Judgements :-

RAJIV TANDON V. GOVERNMENT OF INDIA AND OTHERS [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
K C SHARMA VS. UNION OF INDIA [REFERRED TO]
AJIT KUMAR RATH VS. STATE OF ORISSA [REFERRED TO]
HARIDAS DAS VS. USHA RANI BANIK [REFERRED TO]

JUDGEMENT

(1.) THIS Review Application is identical to RA No. 43 of 2014 in OA No. 140/2014 which has been dismissed by a separate order today, i.e., 29.01.2015. The relevant part of the said order reads as under: - -

(2.) IN view of the above position, this Review Application is also dismissed. There shall be no order as to costs.

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PRONABENDRA CHAKRABORTY Vs. SECRETARY (R) CABINET SECTT.

Referred Judgements :-

JUDGEMENT

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