LAWS(CA)-2014-8-57

NIRANJAN GHOSH Vs. UNION OF INDIA

Decided On August 26, 2014
NIRANJAN GHOSH Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) THE applicant styled this application under the caption 'Execution Application'. But his prayer in this Execution Application reads as under:

(2.) THE prayer made by the applicant in the said O.A.No.11 of 2012 is as under :

(3.) WITH the above observation the following directions were issued :