REGENT COMPUTRONICS PVT. LTD.

Vinay Kumar Chaurasia Appellant

V/S

Union Of India Through General Manager, Western Railway, General Manager (E), Western Railway, Railway Recruitment Board And Assistant Personnel Officer (R And T), Western Railway, Head Quarter Office Respondents

Referred Judgements :-

AMRIT BHIKAJI KALE VS. KASHINATH JANARDHAN TRADE [REFERRED TO]
STATE OF PUNJAB VS. KRISHAN DAYAL SHARMA [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
SARUP SINGH VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) THIS O.A. has been filed by the applicant under Section 19 of the Administrative Tribunals Act, 1985 for the following relief(s): -

(2.) THE brief facts of the case (relevant for the present purpose) are as follows: -

(3.) HEARD , learned counsel for the parties and perused the documents on record.

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VINAY KUMAR CHAURASIA Vs. UNION OF INDIA THROUGH GENERAL MANAGER, WESTERN RAILWAY, GENERAL MANAGER (E), WESTERN RAILWAY, RAILWAY RECRUITMENT BOARD AND ASSISTANT PERSONNEL OFFICER (R & T), WESTERN RAILWAY, HEAD QUARTER OFFICE

Referred Judgements :-

JUDGEMENT

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