S.P. SARKAR Vs. UNION OF INDIA

Referred Judgements :-

HOTEL BALAJI V. STATE OF A. P [REFERRED TO]
REGIONAL MANAGER VS. PAWAN KUMAR DUBEY [REFERRED TO]
RAGHUNATH PRASAD SINGH VS. SECRETARY HOME POLICE DEPARTMENT GOVERNMENT OF BIHAR [REFERRED TO]
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH VS. K G S BHATT [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
O Z HUSSAIN VS. UNION OF INDIA [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
Y H PAWAR VS. STATE OF KARNATAKA [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. SAMPURAN SINGH [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
STATE OF HARYANA VS. HARYANA VETERNATY AND A H T S ASSOCIATION [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
NATIONAL COUNCIAL FOR TEACHER EDUCATION VS. COMMITTEE OF MANAGEMENT [REFERRED TO]
UNION OF INDIA VS. M MATHIVANAN [REFERRED TO]
VIKRAMA SHAMA SHETTY VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION BANK OF INDIA VS. M T LATHEESH [REFERRED TO]
VICE CHANCELLOR M D UNIVERSITY ROHTAK VS. JAHAN SINGH [REFERRED TO]
STATE OF KERALA VS. K PRASADA [REFERRED TO]
MAHARAJ KRISHAN BHATT VS. STATE OF JANDK [REFERRED TO]
P P C RAWANI VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
STATE OF UTTARANCHAL VS. ALOK SHARMA [REFERRED TO]
STATE OF RAJASTHAN VS. JAGDISH NARAIN CHATURVEDI [REFERRED TO]
UNION OF INDIA VS. KARTICK CHANDRA MONDAL [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
STATE OF HARYANA VS. VIJAY SINGH [REFERRED TO]
STATE BANK OF INDIA VS. SHWETA SAHU [EFERRED TO]