LAWS(CA)-2014-7-9

MANU MARKANDE Vs. UNION OF INDIA

Decided On July 01, 2014
Manu Markande Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) THIS application has been filed by the son of late Smt. Suraksha Markande, who was a Youth Coordinator in Nehru Yuva Kendra Sangathan. The prayer made in this application is as follows:

(2.) CALL for the records and service book of the petitioner's mother.

(3.) PASS such other orders or direction, which this Hon'ble Court may deem fit in the light of above -mentioned facts and circumstances of the case may think fit.