(1.) ALL the above OAs having common facts and reliefs are being disposed of by a common order. O.A. No. 1685/12 has been made the leading case. The reliefs prayed for in O.A. Nos. 1684/12, 1685/12, 1809/12 and 1718/12 are as follows:
(2.) THE applicants have averred that they have been working in different offices over varying period doing jobs normally performed by Group D employees but as casual workers. The Department had compiled lists of casual workers in the department for the year 2008 -2009. All those who have been engaged prior to that date find their names in the list dated 8.2.2010 (A -2).
(3.) THE respondents by keeping on with the practice of engagement of casual labourers for regular Group D and keeping Group D posts vacant have flouted the DOPT OM No. 49014/2/86 -Estt. (C) dated 7.6.1988 and the Recruitment Rules of Group D appointment in the Indian Audit & Accounts Department (IA & AD) which provide for priority to casual labourers over outsiders.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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