BALBIR SINGH Vs. UNION OF INDIA AND ORS.

Referred Judgements :-

HEM LALL BHANDARI V. STATE OF SIKKIM [REFERRED TO]
MUNICIPAL COMMITTEE DINANAGAR V. PRESIDING OFFICER,LABOUR COURT & ANR. [REFERRED TO]
E.P. ROYAPPA V. STATS OF TAMIL NADU & ANOTHER [REFERRED TO]
UNION OF INDIA VS. K P JOSEPH [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. ATMARAM SUNGOMAL POSHANI [REFERRED TO]
UNION OF INDIA VS. H N KIRTANIA [REFERRED TO]
SHILPI BOSE VS. STATE OF BIHAR [REFERRED TO]
BANK OF INDIA VS. JAGJITSINGHMEHTA [REFERRED TO]
M SANKARANARAYANAN IAS VS. STATE OF KARNATAKA [REFERRED TO]
RAJENDRAROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
MADRAS VS. KARUPPA THEVAN [REFERRED TO]
STATE BANK OF INDIA VS. ANJAN SANYAN [REFERRED TO]
UNION OF INDIA VS. JANARDHAN DEBANATH [REFERRED TO]
STATE OF UTTAR PRADESH VS. GOBARDHAN LAL [REFERRED TO]
STATE OF U P VS. SIYA RAM [REFERRED TO]
STATE OF HARYANA VS. KASHMIR SINGH [REFERRED TO]
S V SINGH VS. UNION OF INDIA [REFERRED TO]
ASU SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
S. C. SAXENA VS. UNION OF INDIA [REFERRED TO]
DR. DEV PARKASH CHUGH VS. STATE OF PUNJAB AND OTHERS [REFERRED TO]