SANJEEV KUMAR TYAGI Vs. UNION OF INDIA

Referred Judgements :-

AKASH SHARMA V. STATE OF U.P. & OTHERS [REFERRED TO]
SMT. GYATRI DEVI V. STATE OF UP. AND OTHERS [REFERRED TO]
UNION OF INDIA & ANOTHER V. MURLIDHAR MENON & OTHERS [REFERRED TO]
UNION OF INDIA AND OTHERS V. JANARDHAN DEBANATH AND ANOTHER [REFERRED TO]
JUGDISH MITTER VS. UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
B VARADHA RAO VS. STATE OF KARNATAKA [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. ATMARAM SUNGOMAL POSHANI [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
SHILPI BOSE VS. STATE OF BIHAR [REFERRED TO]
BANK OF INDIA VS. JAGJITSINGHMEHTA [REFERRED TO]
UNION OF INDIA VS. N P THOMAS [REFERRED TO]
RAJENDRAROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
HOME SECRETARY U T OF CHANDIGARH VS. DARSHJIT SINGH GREWAL [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
ABANI KANTA RAY VS. STATE OF ORISSA [REFERRED TO]
STATE BANK OF INDIA VS. ANJAN SANYAN [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED VS. BHAGWAN SHIV PRAKASH [REFERRED TO]
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. JANARDHAN DEBANATH [REFERRED TO]
STATE OF UTTAR PRADESH VS. GOBARDHAN LAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. GOBARDHAN LAL [REFERRED TO]
STATE OF U P VS. SIYA RAM [REFERRED TO]
MAJOR GENERAL J K BANSAL VS. UNION OF INDIA [REFERRED TO]
EKTA SHAKTI FOUNDATION VS. GOVT OF NCT OF DELHI [REFERRED TO]
PRASAR BHARTI VS. AMARJEET SINGH [REFERRED TO]
MOHD MASOOD AHMAD VS. STATE OF U P [REFERRED TO]
PRABIR BANERJEE VS. UNION OF INDIA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]
RAJENDRA PRASAD VS. UNION OF INDIA [REFERRED TO]
MOHD ZEESHAN VS. STATE OF U P [REFERRED TO]
JITENDRA SINGH ALIAS GUDDAN VS. STATE OF U P [REFERRED TO]
RAJESH KUMAR GOUHARI VS. UNION OF INDIA AND ANOTHER [REFERRED TO]