JAG PRASAD Vs. UNION OF INDIA

JUDGEMENT

(1.) TWELVE applicants have jointly filed this OA for the following reliefs: - -

(2.) ISSUE any other order or direction which this Hon'ble Tribunal may deem just and proper in the facts and circumstance of the instant case.

(3.) WE have heard the learned Counsel for the parties at length and perused the entire material on record.