PILLAN T. SANGMA Vs. STATE OF MEGHALAYA

JUDGEMENT

(1.) Executive Engineer, PWD (Roads) Williamnagar Division, East Garo Hills District, Meghalaya has filed an affidavit wherein it is stated as under:-

(2.) Regarding road from Rajabala to Phulbari, learned Addl.Sr.GA submits that some time may be grated for filing a detailed affidavit about the measures taken for repairing, resurfacing and widening of the road, two weeks' time is granted.

(3.) List again after two weeks.