LURSHAI LYNGWA Vs. LADAPLIN WAR KHARPURI

JUDGEMENT

(1.) Heard Mr. T.T.Diengdoh, learned Sr. counsel assisted by Mr. K.Barua, learned counsel on behalf of the appellant as well as Mr. K.S. Kynjing, learned Sr. counsel assisted by Mr. P.Yobin, learned counsel on behalf of the respondent.

(2.) The matter came up for final disposal today.

(3.) The petitioner's case in a nutshell is that: