(1.) The matter came up for hearing.
(2.) Mr. S. Thapa, learned counsel for the petitioners as well as Mr. K.P. Bhattacharjee, learned State counsel and Mr. R. Jha, learned counsel for the respondent No. 6 are present.
(3.) The brief fact of the petitioner s case in a nutshell is that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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