LAWS(MEGH)-2017-8-4

FULBAHAR SK Vs. STATE OF MEGHALAYA

Decided On August 01, 2017
Fulbahar Sk Appellant
V/S
STATE OF MEGHALAYA Respondents

JUDGEMENT

(1.) Heard Mr. P.T. Sangma, learned counsel for the petitioner as well as Mr. K.P. Bhattacharjee, learned State counsel and Mr. A.H. Hazarika, learned counsel for the private respondents No. 6 and 7.

(2.) The brief fact of the petitioner's case in a nutshell is that:

(3.) Mr. P.R. Sangma, BDO, Selsella, C&RD Block, West Garo Hills is present before the Court and has produced the proceedings of the general meeting.