(1.) By way of the present petition the petitioner challenged the action of the respondents in rejecting its bid proposal.
(2.) Briefly recapitulating the facts leading to the filing of the present petition are that an Online Open Tender dated 25th August, 2015 was released by the respondent No. 1 for the supply, installation and commissioning of Gas Pipeline and Manifold System (including operation for 10 years) on Turnkey basis as stated in the Tender. The last date for submission of tenders/bid documents and also for opening of the Techno-Commercial Bids was fixed on 26th October, 2015.
(3.) The petitioner submitted the two tier bids comprising of the Techno-Commercial Bids and Price Bids on 21st October, 2015.