(1.) Heard learned counsel for the petitioners.
(2.) Issue notice to the respondents returnable by 9/3/2026.
(3.) Dr N. Mozika, learned DSGI waives notice on behalf of the respondent Nos. 1 to 4 and seeks time to file affidavit-in-reply.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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