(1.) Heard Mr. Philemon Nongbri, learned counsel for the petitioner.
(2.) Issue notice.
(3.) Learned Advocate General assisted by Mr. J.N.Rynjah, learned GA is present for the respondents No. 1-3, as such, no further notice is called for on these respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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