HAV(CLK) PREM SINGH Vs. UNION OF INDIA

Referred Judgements :-

UNION OF INDIA VS. DINESHAN K K [REFERRED TO]
UNION OF INDIA VS. ARULMOZHI INIARASU [REFERRED TO]
STATE OF UTTAR PRADESH VS. ARVIND KUMAR SRIVASTAVA [REFERRED TO]
M/S. SHOELINE VS. COMMISSIONER OF SERVICE TAX & ORS. [REFERRED TO]
DIRECTOR OF HORTICULTURE, ODISHA VS. PRAVAT KUMAR DASH [REFERRED TO]