SHILLONG MUSLIM UNION Vs. MD. MUNSHI ALI SONARI

JUDGEMENT

(1.) Heard Mr. S. Pandit, learned counsel appearing for the petitioner and also Mr. N. Syngkon, learned counsel appearing for the respondent No.1.

(2.) None appeared for the respondent Nos. 2 - 3 despite service of notice upon them.

(3.) This revision petition has been filed by the petitioner assailing the order dtd. 29/7/2024, passed by the learned Assistant District Judge, Shillong in Title Execution Case No.1 (H) of 2024 by which the proceeding of the execution case was stayed until further order.