(1.) Heard Mr. T.T. Diengdoh, learned Sr. counsel assisted by Mr. C.C.T. Sangma, learned counsel for the petitioner, who has pressed for admission of this application under Article 227 of the Constitution of India.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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