(1.) This is an appeal from a judgment and order of the learned court below, dtd. 21/3/2025 dismissing the application by the appellant under Sec. 9 of the Arbitration and Conciliation Act, 1996.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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