LAWS(MEGH)-2025-4-1

STATE OF MEGHALAYA Vs. DARITIMAI LYNGDOH

Decided On April 23, 2025
STATE OF MEGHALAYA Appellant
V/S
Daritimai Lyngdoh Respondents

JUDGEMENT

(1.) This is an appeal from a judgment and order dtd. 31/7/2024 made by a learned single judge of this Court in the exercise of his writ jurisdiction allowing the writ petition.