LAWS(MEGH)-2024-12-11

BAMANGNABAM Vs. NORTH EASTERN HILL UNIVERSITY

Decided On December 05, 2024
Bamangnabam Appellant
V/S
NORTH EASTERN HILL UNIVERSITY Respondents

JUDGEMENT

(1.) Whether approved for Yes reporting in Law journals etc.:

(2.) Whether approved for publication Yes in press: Note: For proper public information and transparency, any media reporting this judgment is directed to mention the composition of the bench by name of judges, while reporting this judgment/order.

(3.) The following facts are more or less undisputed. The appellant was hospitalised during the material period undergoing gallbladder surgery when his attendance dropped to 60 per cent.