LAWS(MEGH)-2014-4-19

N.S. KARAN SINGH Vs. UNION OF INDIA

Decided On April 10, 2014
N.S. Karan Singh (No. 3800054) Appellant
V/S
The Union of India, represented by the Secretary to the Government of India, Ministry of Home Affairs And Others Respondents

JUDGEMENT

(1.) In this writ petition, non-recommendation of the petitioner for promotion to the post of Subedar (GD) by the Departmental Promotion Committee (for short "DPC") held in the year 2012 for the vacancy year 2012 is challenged on the inter-alia grounds:- (i) the petitioner had fulfilled all eligible criteria for promotion to the post of Subedar (GD) as on 01.01.2012 and also on the date of holding the DPC for the vacancy year 2012 (ii) the concerned authority had wrongly made the recording or grading i.e. "Not Recommended for promotion" in the ACR for the year 2010 inasmuch as, that recording is in violation of the Record Office Instruction of the Directorate General, Assam Rifles i.e. (No.4/97) and (iii) adverse entry in the ACR "Not Recommended for promotion" for the year 2010 was also not communicated to the writ petitioner and prayed for a direction to the respondents to consider his case for promotion to the post of Subedar (GD) for the vacancy year 2012 by holding review DPC basing on the relevant requirement prevailing at that time w.e.f. his juniors i.e. respondents No.6-13 were promoted to the posts of Subedar (GD).

(2.) Heard Mr. N Mozika, learned counsel for the petitioner and Mr. A Khan, learned CGC appearing for the respondents No.1-5. None appears for the respondents No.6-13 without showing any reasons inspite of proper service of notice of the present writ petition to them.

(3.) The only facts sufficient for deciding the matter in issue in the present writ petition are briefly noted. The petitioner initially joined in the Assam Rifles on 11.11.1978 as Recruit (GD). Taking into consideration of his sincere service as Recruit (GD), the petitioner was promoted to the rank of L/Nk w.e.f. 05.09.1992 and to the rank of Nk w.e.f. 01.04.1997. The petitioner was further promoted to the rank of Havildar (GD) w.e.f. 01.10.1998. In consideration of his dedicated service as a Havildar (GD), the petitioner was again promoted to the rank of Nb.Subedar w.e.f. 01.09.2005. It is also stated that the petitioner was one of the first persons to hold the post of Battalion Havildar Major (BHM) for continuously 3(three) years from 2002-05 after raising of the Battalion in the year 2002. The next higher promotion is to the post of Subedar. Under the Assam Rifles, Record Office Instruction No.4/2002, promotion policy of the Assam Rifles personnel, ACR criteria for promotion to the post of Subedar are as follows:-