SHANKARLAL SINGHANIA Vs. STATE OF MEGHALAYA

JUDGEMENT

(1.) Heard Ms. R. Paul, learned counsel for the petitioners as well as Mr. S.P. Mahanta, learned counsel and Mr. A.H. Hazarika, learned counsel for the State.

(2.) The petitioner's case in a nutshell is that:

(3.) From the report it appears that there are 37(thirty seven) Holding numbers in different parts of the Police Bazar i.e. Holding Nos. 70, 72, 74, 75, 77, 78, 122, 150, 152, 153, 154, 155, 157, 158, 38A, 47, 56/2, 84, 85, 86, 88, 89, 93, 94, 96, 143, 144, 82, 114, 115, 116, 119, 126, 128, 137 and 141.