BIDHAN CHANDRA CHAKMA Vs. STATE BANK OF INDIA

Referred Judgements :-

TRIVENI RUBBER AND PLASTICS V. CCE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
UNION OF INDIA VS. H C GOEL [REFERRED TO]
CENTRAL BANK OF INDIA VS. PRAKASH CHAND JAIN [REFERRED TO]
BHARAT IRON WORKS VS. BHAGUBHAI BALUBHAI PATEL [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
KAILASH CHANDER ASTHANA KAILASH CHANDER ASTHANA AMI CHAND RAM KUMAR PRAJAPATI VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA PARMA NANDA VS. PARMA NANDA:STATE OF HARYANA [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
UNION BANK OF INDIA VS. VISHWA MOHAN [REFERRED TO]
BANK OF INDIA VS. DEGALA SURYANARAYANA [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SHYAM LAL [REFERRED TO]
CHOLAN ROADWAYS LTD VS. G THIRUGNANASAMBANDAM [REFERRED TO]
CHAIRMAN CUM M D T N C S CORPN LTD VS. K MEERABAI [REFERRED TO]
CHAIRMAN AND MD VSP VS. GOPARAJU SRI PRABHAKARA HARI BABU [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]
GENERAL MANAGER P PUNJAB AND SIND BANK VS. DAYA SINGH [REFERRED TO]