MANIDHISH BHATTACHARJEE Vs. NORTH EASTERN HILL UNIVERSITY

Referred Judgements :-

AIR INDIA STATUTORY CORPORATION VS. UNITED LABOUR UNION AND ORS. [REFERRED TO 7.]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO 2.]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO 3.]
STATE OF ANDHRA PRADESH VS. G SREENIVASA RAO [REFERRED TO 4.]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO 5.]
STATE OF MAHARASHTRA VS. DIGAMBAR [REFERRED TO 6.]
CALCUTTA MUNICIPAL CORPORATION VS. SUJIT BARAN MUKHERJEE [REFERRED TO 9.]
UNION OF INDIA VS. R SWAMINATHAN [REFERRED TO 8.]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO 10.]
STATE OF HARYANA VS. HARYANA CIVIL SECRETARIAT PERSONAL STAFF ASSOCIATION [REFERRED TO 11.]
K T VEERAPPA VS. STATE OF KARNATAKA [REFERRED TO 12.]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED TO 13.]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO 14.]
GURCHARAN SINGH GREWAL VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO 15.]
PUNJAB STATE ELECTRICITY BOARD VS. JAGIWAN RAM [REFERRED TO 16.]
AJMER VIDYUT VITRAN NIGAM VS. NAVIN KUMAR SAINI [REFERRED TO 17.]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]