(1.) Ms. S. Nongsiej, learned counsel for the petitioner submits that the petitioner in the instant writ application has expired.
(2.) Accordingly, the matter stands closed and disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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