RONILLA CH. MARAK Vs. AFTAR ALI

Referred Judgements :-

SARLA VERMA (SMT) AND ORS V. DELHI TRANSPORT CORPORATION AND ANR [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED V. PRANAY SETHI AND ORS [REFERRED TO]
R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
SYED BASHEER AHAMED VS. MOHD JAMEEL [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
HEM RAJ VS. ORIENTAL INSURANCE CO. LTD. AND ORS. [REFERRED TO]
CHANDRAKANTA TIWARI VS. NEW INDIA ASSURANCE CO. LTD. [REFERRED TO]
KIRTI VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]