(1.) Ms. P. Biswakarma, learned counsel for the petitioner prays that she may be allowed to withdraw this application with a liberty to file afresh, if so advised. Mr. R. Debnath, learned CGC is present.
(2.) Prayer is allowed with a liberty as prayed.
(3.) Disposed of on withdrawal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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