(1.) Mr. A.H. Hazarika, learned counsel for the petitioner prays that he may be allowed to withdraw the instant writ petition with liberty to file afresh, if so advised.
(2.) Prayer is allowed, accordingly the instant writ petition is closed on withdrawal with liberty as prayed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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