(1.) None appears on behalf of the petitioner, it is noted that this matter has been adjourned on several occasions. On the last two occasions, no appearance on behalf of the petitioner, even when taken up via Video Conferencing.
(2.) Accordingly, the matter stands dismissed for non-prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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