KITLEM MYLLIEM Vs. PERSARA MANERS

JUDGEMENT

(1.) Matter taken up via Video Conferencing.

(2.) This transfer application has been filed earlier when there was no Presiding Officer in the Subordinate District Council Court, JHADC.

(3.) Today, Mr. B. Khyriem, learned counsel for the petitioner submits that presently as the appointment has been made, he no longer wishes to press the petition.