LAWS(MEGH)-2021-9-1

JOHIRUL ISLAM SARKAR Vs. MONJAK ALI

Decided On September 02, 2021
Johirul Islam Sarkar Appellant
V/S
Monjak Ali Respondents

JUDGEMENT

(1.) Matter taken up via Video Conferencing.

(2.) Seen the application for condonation of delay of 130 days in preferring the instant review petition of the judgment and order dated 22.03.2021 passed by this Court in WP(C) No. 204 of 2017.

(3.) Heard learned counsels for the parties.