(1.) Heard learned counsels for the parties.
(2.) Mr. R. Debnath, learned CGC has entered appearance on behalf of respondent No. 16 and Mr. K.C. Gautam, learned counsel on behalf of the respondent No. 17.
(3.) None appears on behalf of the respondents No. 14 and 15.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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