(1.) HEARD both sides.
(2.) THE Respondent accused in this case is a Director of the company who is charged under Section 29 read with Section 8(c) of NDPS of 1985 and Section 22 read with Section 22 read with Section 8(c) and Section 28 read with Section 23 and 8(c).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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