(1.) RULE . The learned A.P.P. Mr. Thakur waives services of rule for the State. By consent, rule is fixed forthwith.
(2.) HEARD Mr. Mundergi the learned advocate for the applicant and Mr. Thakur the learned A.P.P for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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