KANSRAJ KALICHARAN YADAV Vs. J A CHOUGULE

JUDGEMENT

(1.) THE petitioner is challenging the action of State Authority in form of decision taken by the Licensing Officer of the Office of the Controller of Cattle, Goregaon (East), Bombay 400 063 as per order dated 19th September, 1996.

(2.) THE petitioner admittedly was having a stable of buffaloes. There being eight buffaloes in number house in it as on the date of the controversy. He came to be served with Show Cause Notice, Exh. A, Page 21 and thereafter the impugned order at Exh. B, page 23 came to be passed.

(3.) THE matter was carried in appeal before the Appellate Authority without any success. The dismissal order of appeal is Exh. D, page 28.