LAWS(BOM)-1989-9-102

ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX

Decided On September 13, 1989
ASBESTOS CEMENT LTD. Appellant
V/S
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

(1.) THE two questions raised in this reference are :

(2.) IN view thereof, we answer the questions in the negative and in favour of the assessee. No order as to costs.