LAWS(BOM)-2019-9-198

MAMTA Vs. KUSUMTAI BABURAO ZADE

Decided On September 11, 2019
MAMTA Appellant
V/S
Kusumtai Baburao Zade Respondents

JUDGEMENT

(1.) These four petitions can be disposed by common judgment as the parties are same and the subject matter is also same.

(2.) Heard.

(3.) Rule. Rule made returnable forthwith.