(1.) Heard Shri Ashwin D. Bhobe, learned Advocate for the petitioners and Shri J.E. Coelho Pereira, learned Senior Advocate for the respondents.
(2.) Rule.
(3.) Ms. Kajol Mangueshkar, learned Advocate waives service of notice on behalf of the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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