(1.) Facts:
(2.) The judgment appealed against, this Court, through order dated 3rd May 2019, suspended the sentence and enlarged the applicant on bail.
(3.) Now, the applicant has filed this Criminal Application to have the conviction suspended.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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