LAWS(BOM)-2019-3-84

PRIYA D/O DAYALDAS JETHANI Vs. HITESH

Decided On March 08, 2019
Priya D/O Dayaldas Jethani Appellant
V/S
HITESH Respondents

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) Heard finally by consent by dispensing with the paper book.