RAMESH BABURAO FIRODE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

WORKMEN OF LAKHERI CEMENT WORKS LTD. V. ASSOCIATED CEMENT COMPANIES LTD. [REFERRED TO]
KHAJA KHAN V. POSTMASTER-GENERAL [REFERRED TO]
KOLHAPUR ZILLA SHETKARI VINKARI SAHAKARI SOOT GIRANI LTD. VS. RAMCHANDRA SHANKAR SHINDE AND ANR. [REFERRED TO]
ZUNJARRAO BHIKAJI NAGARKAR VS. UNION OF INDIA AND ORS. [REFERRED TO]
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO LIMITED AMITABH TEXTILE MILLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
MULCHANDANI ELECTRICAL AND RADIO INDUSTRIES LIMITED VS. WORKMEN [REFERRED TO]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED TO]
PALGHAT BPL AND PSP THOZHILALI UNION VS. BPL INDIA LIMITED [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
M M MALHOTRA VS. UNION OF INDIA [REFERRED TO]
P KHAJA KHAN VS. POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD [REFERRED TO]
BAJAJ AUTO LIMITED VS. KALIDAS DEVRAM PATIL [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
RAJ NARAIN VS. UNION OF INDIA [REFERRED TO]