LAWS(BOM)-2019-7-448

NAGARAJ RAMA KALE Vs. STATE OF GOA

Decided On July 31, 2019
Nagaraj Rama Kale Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Mr. Nagaraj Rama Kale, the Petitioner who appears in person. Mr. Devidas J. Pangam, learned Advocate General along with Mr. Pravin N. Faldessai, Additional Government Advocate appears for Respondents no. 1, 2 and 4.

(2.) Mr. Kale, who is a practicing Chartered Accountant has instituted this petition, in purported public interest.

(3.) Before us, he has raised the following issues: