REGENT COMPUTRONICS PVT. LTD.

SAHADU DAGADU SATAV; KANTI RAJKUMAR DHAMDHERE; SHIVAJI MARUTRAO ANBHULE; BABANRAO BHIKAJI PACHPUTE; PRATAPSINGH BABANRAO PACHPUTE Appellant

V/S

STATE OF MAHARASHTRA; ALLIED BLENDERS AND DISTILLERS PVT LTD Respondents

Referred Judgements :-

K K AHUJA VS. V K VORA [REFERRED TO]
GUNMALA SALES PRIVATE LTD. VS. ANU MEHTA [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]

(1.) Rule, Rule with the consent of learned counsel for the parties made returnable forthwith and heard.

(2.) This petition is filed with following substantive prayer:-

(3.) The complainant's case in brief is as follows:-