(1.) Heard Shri G. Panandikar, learned Advocate for the petitioners and Shri Preetam Talaulikar, learned Advocate for the respondents.
(2.) Rule.
(3.) Shri Preetam Talaulikar, learned Advocate waives service on behalf of the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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