NANDALAL P KERKAR Vs. VILLAGE PANCHAYAT SALIGAO

JUDGEMENT

(1.) Heard Mr. D. Pangam, learned counsel for the Petitioner and Mr. C. A. Ferreira, learned counsel for the Respondent.

(2.) Rule. Rule is made returnable forthwith at the request and with the consent of the learned counsel for the parties.

(3.) Mr. C. A. Ferreira, learned counsel waives service on behalf of the Respondent.